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[Cites 0, Cited by 0] [Section 11] [Entire Act]

Bombay Presidency - Subsection

Section 11(1) in The Bombay Highways Rules, 1958

(1)In making the reference the officer making the order under section 42 shall state for the information of the Court in writing under his hand,-
(a)the situation and extent or the land with particulars of buildings, if any, thereon,
(b)the names of the persons whom he has reason to think interested in such land and buildings.