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[Cites 0, Cited by 0] [Section 36] [Entire Act]

State of Assam - Subsection

Section 36(3) in Assam Co-Operative Societies Act, 2007

(3)The Vice-President may resign his office at any time by notice in writing to the President and the President may resign his office at any lime by notice in writing to the Vice-President. Such resignation shall take effect from the date of its acceptance by the Board.