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[Cites 0, Cited by 0] [Section 44] [Entire Act]

State of Odisha - Subsection

Section 44(2) in The Orissa Self-Help Co-operatives Act, 2001

(2)Where a Co-operative has branch offices, summarised statements of accounts relating to such branch office(s), shall be available at the registered office for each quarter, within fifteen days of the end of that quarter.