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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Rajasthan - Subsection

Section 11(1) in The Rajasthan Colonisation (Indira Gandhi Canal Project Government Land Allotment and Sale) Rules, 1967

(1)The allotting authority shall before taking up the allotment in any particular area issue under its signatures a public notice in Form II inviting applications for allotment from landless tenants within a time fixed therein.