Himachal Pradesh High Court
Hem Raj & Anr. vs . State Of Hp & Ors. on 20 May, 2024
Author: Sandeep Sharma
Bench: Sandeep Sharma
Hem Raj & Anr. Vs. State of HP & Ors.
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CWP No. 4313 of 2024 20.5.2024 Present: Mr. Hemant Kumar Thakur, Advocate, for petitioners.
Mr. Rajan Kahol, Mr. Vishal Panwar & Mr. B.C Verma, Additional Advocates General and Mr. Ravi Chauhan, Deputy Advocate General, for respondent/State.
Notice confined to respondent Nos. 1 to 4 at this Stage. Mr. Rajan Kahol, learned Additional Advocate General appears and waives service of notice on behalf of respondent Nos. 1 to 4. Reply be filed on or before the next date of hearing.
List thereafter.
May 20, 2024 (Sandeep Sharma),
Shamsh Tabrez Judge
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