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Allahabad High Court

Smt. Nasreen Jahan And Ors. vs Km. Garima Pandey on 28 January, 2010

Author: Devi Prasad Singh

Bench: Devi Prasad Singh, Devendra Kumar Arora

Court No. - 27
Case :- FIRST APPEAL FROM ORDER No. - 1118 of 2009
Petitioner :- Smt. Nasreen J ahan And Ors.

Respondent :- Km. Garima Pandey
Petitioner Counsel :- Shakeel Ahmad Ansari

Hon'ble Devi Prasad Singh,J.

Hon'ble Devendra Kumar Arora J. As prayed, one week's time is allowed to the appellant's counsel to file process.

In case, process is filed, Office to proceed. Order Date :- 28.1.2010 ashok