Allahabad High Court
Bhawani Prasad Sahu And 10 Ors. vs Shri Satish Kumar Agarwal & 4 Ors. on 22 January, 2010
Author: Satyendra Singh Chauhan
Bench: Satyendra Singh Chauhan
Court No. - 22 Case :- CONTEMPT No. - 1687 of 2006 Petitioner :- Bhawani Prasad Sahu And 10 Ors. Respondent :- Shri Satish Kumar Agarwal & 4 Ors. Petitioner Counsel :- Durga Prasad Dwivedi Respondent Counsel :- C.S.C. Hon'ble Satyendra Singh Chauhan,J.
Case called out in the revised list. No one is present on behalf of the petitioners to press this contempt petition. It is accordingly dismissed for non- prosecution.
Order Date :- 22.1.2010 Rao/-