Madhya Pradesh High Court
Smt. Urmila Madrah vs Samarpan Jain on 2 March, 2023
Author: Anjuli Palo
Bench: Anjuli Palo
1
IN THE HIGH COURT OF MADHYA PRADESH
AT JABALPUR
CRA No. 11872 of 2022
(SMT. URMILA MADRAH Vs SAMARPAN JAIN)
Dated : 02-03-2023
Shri Ashok Chakraborty - Advocate for the appellant.
Issue notice to respondent by registered mode on payment of process
fee within 7 working days. Notice be made returnable within 4 weeks.
List after 4 weeks.
Meanwhile, record of the Court below be requisitioned.
(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2023.03.02 17:23:56 IST