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Madhya Pradesh High Court

Smt. Urmila Madrah vs Samarpan Jain on 2 March, 2023

Author: Anjuli Palo

Bench: Anjuli Palo

                                                                     1
                                               IN THE HIGH COURT OF MADHYA PRADESH
                                                            AT JABALPUR
                                                               CRA No. 11872 of 2022
                                                         (SMT. URMILA MADRAH Vs SAMARPAN JAIN)

                                   Dated : 02-03-2023
                                         Shri Ashok Chakraborty - Advocate for the appellant.


                                         Issue notice to respondent by registered mode on payment of process

fee within 7 working days. Notice be made returnable within 4 weeks.

List after 4 weeks.

Meanwhile, record of the Court below be requisitioned.

(SMT. ANJULI PALO) JUDGE rj Signature Not Verified SAN Digitally signed by RAJESH KUMAR JYOTISHI Date: 2023.03.02 17:23:56 IST