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Madhya Pradesh High Court

Vishnu Dutt Sharma vs The State Of Madhya Pradesh on 13 December, 2021

Author: Rohit Arya

Bench: Rohit Arya

1 HIGH COURT OF MADHYA PRADESH _______ No. ______ Gwalior, Dated : 13/12/2021 Due to paucity of time, the matters are adjourned as under :

Serial Numbers (As per the Cause- Next date of listing List) 4, 14 to 24, 26 to 45, 47, 48, 50, 51, 53, Next Week.

55 to 57, 59 to 62, 64, 66 to 68 & 70 to 72 Interim relief, if any, to continue till the next date of hearing.

(Rohit Arya) Judge (Dubey) Digitally signed by SUNEEL DUBEY DN: c=IN, o=HIGH COURT OF MADHYA SUNEEL PRADESH BENCH GWALIOR, ou=HIGH COURT OF MADHYA PRADESH BENCH GWALIOR, postalCode=474001, st=Madhya Pradesh, 2.5.4.20=157244b0239a6fd662b29b00a11f DUBEY c66a5e160f585aa7a92425f380d476b32818, pseudonym=046B231C591E29491F36ABD 156EBF3A713937186, serialNumber=4009CAE962958E019ADDF0 4E87EFD5C07FA5D0C38532D550F61B5540 1A275B8C, cn=SUNEEL DUBEY Date: 2021.12.13 17:06:50 -08'00'