Section 66(1)(c) in The Aircraft Rules, 1937

[Cites 0, Cited by 0] [Section 66(1)] [Section 66] [Entire Act]

Union of India - Subsection

Section 66(1)(c) in The Aircraft Rules, 1937

(c)which being in the vicinity of an aerodrome is liable by reason of its glare to endanger the safety of an aircraft arriving at or departing from the aerodrome; or

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Union of India - Subsection

Section 66(1)(c) in The Aircraft Rules, 1937