Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 29 in Jharkhand Ancient Monuments and Archaeological Sites, Remains and Art Treasures Act, 2016 29. License for dealing in antiquities. - No person shall deal in antiquities except under a license granted by the State Government.
