Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 117A] [Entire Act] State of Karnataka - Subsection Section 117A(ii) in Karnataka Agricultural Produce Marketing Act 1966 (ii)to furnish or caused to be furnished information,which he is required to produce or as the case may be to furnish,
