Delhi High Court - Orders
Walmart Apollo Llc vs New Wallmart Hanging Systems & Anr on 10 November, 2023
$~21
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 764/2022
WALMART APOLLO LLC
..... Plaintiff
Through: Mr. Ayush Samaddar, Adv.
versus
NEW WALLMART HANGING SYSTEMS & ANR.
..... Defendant
Through: None
CORAM:
SIDHARTH MATHUR (DHJS), JOINT REGISTRAR
(JUDICIAL)
ORDER
% 10.11.2023 The statement of costs filed by plaintiff vide index number 1691940/23 is not in a proper sequence. Hence calculation could not be done.
The corrected statement of costs be filed in this regard.
List the matter for assessment of costs on 06.12.2023.
SIDHARTH MATHUR (DHJS) JOINT REGISTRAR (JUDICIAL) NOVEMBER 10, 2023/PU Click here to check corrigendum, if any This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/11/2023 at 10:49:02