Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 8 in Assam Opium Rules 8. Transport by other persons. - Any other person may transport excise opium, of which he is lawfully in possession from a place where he has purchased it to a place where he may lawfully use or consume it.
