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Union of India - Section

Section 22 in The Medicinal And Toilet Preparations (Excise Duties) Rules, 1955

22. Entry into and exit from a bonded manufactory.

- Unless otherwise ordered by the State Government there shall be only one entrance to the bonded manufactory and one door to each of its compartments. All the doors shall be secured with excise ticket locks during the absence of the officer-in-charge.