Section 4(a) in West Bengal Thika Tenancy (Acquisition and Regulation) Act, 2001
(a)[ Thika land;] [[Clause (a) substituted by section 4 of the West Bengal Thika Tenancy (Acquisition and Regulation) (Amendment) Act, 2010 (West Bengal Act No. 25 of 2010) (with effect from 1,11.2010), which read as under :
