Delhi High Court - Orders
Modicare Limited vs Deputy Commissioner Of Income Tax & Anr on 10 January, 2025
Author: Yashwant Varma
Bench: Yashwant Varma
$~30
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ W.P.(C) 10983/2021
MODICARE LIMITED .....Petitioner
Through: Mr. Rohit Jain, Mr. Aniket D.
Agrawal and Mr. Samarth
Chaudhari, Advs.
versus
DEPUTY COMMISSIONER OF INCOME TAX &
ANR. .....Respondents
Through: Mr. Sanjay Kumar, SSC, Ms.
Monica Benjamin and Ms.
Easha Kadian, JSCs.
CORAM:
HON'BLE MR. JUSTICE YASHWANT VARMA
HON'BLE MR. JUSTICE HARISH VAIDYANATHAN
SHANKAR
ORDER
% 10.01.2025 Since pleadings are complete, let this petition be called again on 25.02.2025.
YASHWANT VARMA, J.
HARISH VAIDYANATHAN SHANKAR, J.
JANUARY 10, 2025/nd This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 07/02/2025 at 21:42:03