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[Cites 0, Cited by 0] [Section 67(4)] [Section 67] [Entire Act]

State of Maharashtra - Subsection

Section 67(4)(c) in The Maharashtra Municipal Corporations Act, 1949

(c)in any emergency, take such immediate action for the protection of human life or of the property of the Corporation or for the maintenance of the service provided to the public by the Transport Undertaking as the emergency;