Delhi High Court - Orders
Sanjay Yamdagni vs Madhubala Yamdagni & Others on 9 September, 2025
$~59
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.REV.P. 156/2014
SANJAY YAMDAGNI .....Petitioner
Through: Mr. Harshit Pandey,
Advocate along with
petitioner in person.
versus
MADHUBALA YAMDAGNI
& OTHERS .....Respondents
Through: Mr. Ishu Arora, Advocate
(through VC).
CORAM:
HON'BLE MR. JUSTICE AMIT MAHAJAN
ORDER
% 09.09.2025
1. The learned proxy counsel for the petitioner requests for an adjournment.
2. At his request, list on 15.12.2025.
AMIT MAHAJAN, J SEPTEMBER 9, 2025 DU This is a digitally signed order. The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 11/09/2025 at 22:13:17