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Madhya Pradesh High Court

Anand V.Bhardwaj vs The State Of Madhya Pradesh on 1 May, 2018

THE HIGH COURT OF MADHYA PRADESH WP-4869-2009 (ANAND V.BHARDWAJ Vs THE STATE OF MADHYA PRADESH) 40 Gwalior, Dated : 01-05-2018 Parties through their counsel. As prayed on behalf of State, list in the week commencing 14.5. 18 to enable the State to report compliance of the order dated 26.3.18.





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                            (SANJAY YADAV)                               (ASHOK KUMAR JOSHI)




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Digitally signed by ABDUR RAHMAN
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