Madhya Pradesh High Court
Anand V.Bhardwaj vs The State Of Madhya Pradesh on 1 May, 2018
THE HIGH COURT OF MADHYA PRADESH WP-4869-2009 (ANAND V.BHARDWAJ Vs THE STATE OF MADHYA PRADESH) 40 Gwalior, Dated : 01-05-2018 Parties through their counsel. As prayed on behalf of State, list in the week commencing 14.5. 18 to enable the State to report compliance of the order dated 26.3.18.
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(SANJAY YADAV) (ASHOK KUMAR JOSHI)
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JUDGE JUDGE
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Digitally signed by ABDUR RAHMAN
Date: 2018.05.03 11:51:09 +05'30' Pr
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