Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(1) in The West Bengal Primary Education Act, 1973

(1)For the purpose of providing resources for promoting primary education the State Government may impose a tax on property within Calcutta [and other municipal areas.] [Words substituted for the words 'and the municipalities.' by W.B. Act 13 of 1997.]