Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of West Bengal - Section

Section 15 in West Bengal Societies Registration Rules, 1963

15.

(1)Any notice required to be served by the society upon a member shall be given in writing and delivered or sent by post to the registered address of the member.
(2)All notices to be given on the part of any member shall be left at or sent through the post to the registered office of the society.Dissolution