Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 561] [Entire Act] State of Uttar Pradesh - Subsection Section 561(5) in Rules under the United Provinces Excise Act, 1910 (5)Every shop for which a licence is issued shall be kept open throughout the Tari season and a supply of Tari, sufficient to meet the demand of consumers, shall be maintained.
