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[Cites 0, Cited by 0] [Section 43A] [Entire Act]

Union of India - Subsection

Section 43A(8) in The Banking Regulation Act, 1949

(8)The payments of each different class specified in sub-section (7) shall rank equally among themselves and be paid in full unless the assets are insufficient to meet them, in which case they shall abate in equal proportion.]