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[Cites 0, Cited by 0] [Section 15(7)] [Section 15] [Entire Act]

State of Maharashtra - Subsection

Section 15(7)(c) in The Maharashtra Council of Indian Medicine (Election) Rules, 1967

(c)the votes will be taken up for scrutiny and counting at ..................... (hour) on the ..................... (date) at ..................... (place)