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[Cites 0, Cited by 0] [Section 38(2)] [Section 38] [Entire Act]

Union of India - Subsection

Section 38(2)(b) in Conduct of Elections Rules, 1961

(b)[ obtain the signature or thumb impression of that elector on the said counterfoil; and] [ Inserted by S.O. 518(E), dated 7.9.1979.]