Andhra Pradesh High Court - Amravati
Smt. Gogulmudi vs State Of Ap on 27 May, 2020
Author: G. Shyam Prasad
Bench: G. Shyam Prasad
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ORDER:
se ok & Ry ayy Mf ¢ S ao To, nak wh "IG . The Principal Secretary, Revenue Department Velagapudi, Amaravathi, Guntur District The Collector and District Magistrate, Kakinada, East Godavari District. The Revenue Divisional Officer, Peddapuram Division, East Godavari District. The Tahsildar,, Prathipadu Mandal, Kakinada, East Godavari District. The Panchayat Secretary, Rasapaili Village Gram Panchayat, Prathipadu Mandal, East Godavari District. (Addresses for 1 to 5 by RPAD along with a copy of Petition and Affidavit } . . One CC to Smt. S V Indira Advocate [OPUC] Two CCs to GP for Revenue ,High Court Of Andhra Pradesh. [OUT] One spare copy "3 Bp fa oi) QATEO: SFM 2020 NOTE: POST ON 18.06.2020. rs e ry WP No O17 of 2020