Section 7 in U.P. Plastic and Other Non-Biodegradable Garbage Regulation Act, 2000
7. [ [Substituted by U.P. Act No. 35 of 2018, dated 7.9.2018.]
The State Government may, by notification, impose restriction or prohibition on the use, manufacture, sale, distribution, storage, transport, import or export of such plastic or other non-biodegradable material or its like as it thinks fit within the State of Uttar Pradesh.
