Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 8E in The Seeds Act, 1966 8E. Secretary and other officers. - The Central Government shall- (i)appoint a person to be the Secretary of the Board, and(ii)provide the Board with such technical and other staff as the Central Government considers necessary.]
