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[Cites 0, Cited by 0] [Section 23] [Entire Act]

State of Uttar Pradesh - Subsection

Section 23(5) in The U.P. Shri Badrinath and Shri Kedarnath Temples Act, 1939

(5)to undertake for the benefit of the worshippers and pilgrims-
(a)the construction of buildings for their accommodation;
(b)the construction of sanitary works; and
(c)the improvement of means of communication;