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Himachal Pradesh High Court

Radha Sud & Others vs . Smt. Mona Sood on 2 June, 2023

Author: Sushil Kukreja

Bench: Sushil Kukreja

.

Radha Sud & others vs. Smt. Mona Sood CMPMO No.278 of 2023 02.06.2023 Present: Ms. Seema K. Guleria, Advocate, for the petitioners.

r to CMPMO No.278/2023 & CMP No.6817/2023 Issue notice to the respondent, returnable for 15.06.2023, on taking steps within a period of three days.

Dasti process be also issued, as prayed.

( Sushil Kukreja ) Judge 2nd June, 2023 (reena) ::: Downloaded on - 02/06/2023 20:32:41 :::CIS