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[Cites 0, Cited by 0] [Section 62A(7)] [Section 62A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 62A(7)(iv) in The U.P. Factories Rules, 1950

(iv)the failure of the above said conveyor will automatically close and above said shut off value in the case of ovens and driers heated by gas, oil or steam and reactivate the ignition system, or cut off the electrical heaters in the case of electrically heated ovens or furnaces.