Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Bombay Presidency - Section Section 17 in The Bombay Dentists Rules, 1951 17. When the President has taken the Chair at any meeting, the roll of the members shall be called and any member not present before the minutes of the previous meeting are confirmed shall be deemed to be absent.
