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Madras High Court

Rangarajan Narasimhan vs The Addl.Chief Secretary To on 19 January, 2022

Author: M.N.Bhandari

Bench: Munishwar Nath Bhandari, P.D.Audikesavalu

                                                                     W.P.No.16075 of 2021




                                   IN THE HIGH COURT OF JUDICATURE AT MADRAS

                                               DATED:    19.1.2022

                                                    CORAM :

                                   THE HON'BLE MR.MUNISHWAR NATH BHANDARI,
                                             ACTING CHIEF JUSTICE
                                                        AND
                                    THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU


                                              W.P.No.16075 of 2021

                     Rangarajan Narasimhan                            .. Petitioner

                                                        vs

                     1.The Addl.Chief Secretary to
                      Government, Govt.of TamilNadu
                      Secretariat, Fort St.George
                      Chennai-600009

                     2.The State of Tamil Nadu
                      Rep by its Principal Secretary,
                      Department of Tourism Culture and
                      Religious Endowments Department,
                      Secretariat, Fort St.George
                      Chennai-600009

                     3.The Commissioner, Hindu Religious
                      and Charitable Endowments
                      Department, 119, Uuthamar Gandhi Salai,
                      Nungambakkam, Chennai-600034

                     4.The Joint Commissioner/Executive

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                                                                      W.P.No.16075 of 2021




                       Officer, Shri Ranganatha Swamy Temple,
                       Srirangam, Trichy-620 006

                     5.Shri.Ko.Ka.Va.Annan Thiruvenkatachariar
                      Hereditary Trustee, Sthalathar,
                      Shri Ranganatha Swamy Temple(Shri U.Ve.Ko.Ka.
                      va.Annan Vaadhoola Desikar), 206 East Uthra
                      Street, Srirangam, Trichy-620006.

                     6.Shri.U.Ve.Kovil Vedavyasa Senthamarai
                      Kannan Bhattar Hereditary Trustee
                      Sthalathar Shri Ranganatha Swamy Temple
                      (Shri.U.Ve.Vedavyasa Bhattar) 131/33, North
                      Uthra Street, Srirangam, Trichy-620006.

                     7.Shri.U.Ve.Badri Narayana Bhattar
                      Hereditary Trustee, Sthalathar Shri
                      Ranganatha Swamy Temple (Shri.U.Ve.Parasara
                      Bhattar), 231, South Uthra Street
                      Srirangam, Trichy-620006.

                     8.Shri.Sudharshana Rangachar
                      Hereditary Trustee Shri Ranganatha Swamy
                      Temple (Shri.U.Ve.Ko.Ka.Va.Annan Rangachar)
                      121/70, East Chitra Street, Srirangam
                      Trichy-620006

                     9.Shri Singaperumal Uthama Nambi
                      Sthalathar Shri Ranganatha Swamy Temple
                      (Shri U.Ve.Uthama Nambi), 28/3 West Uthra
                      Street, Srirangam, Trichy-620 006

                     10.Animal Welfare Board of India,
                       Ministry of Fisheries Animal Husbandry and
                       Dairying, Govt.of India (Department of
                       Animal Husbandry and Dairying), NIAW Campus
                       42 Mile Stone, Delhi-Agra Highway, NH2
                       Ballabhgarh, Haryana-121004.

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                                                                        W.P.No.16075 of 2021




                     11.The Inspector of Police
                       Srirangam Police station,
                       Srirangam, Trichy-620 006

                     12.The Director General of Police,
                       Tamilnadu Police Department
                       Dr.Radhakrishnan Salai,
                       Mylapore, Chennai-600004                     .. Respondents



                     Prayer: Petition filed under Article 226 of The Constitution of India
                     praying for the issuance of a Writ of Mandamus directing the 12th
                     respondent to take necessary action to punish the 11th respondent as
                     required by the Judgment of the Honoruable Supreme court of India in
                     W.P.(Criminal) NO.68 of 2008 [Lalita Kumari V.State of U.P.and
                     others] in para III(iv) and to register FIR based on my online
                     complaint number HTR21088768 dated 07.7.2021 and investigate the
                     crime.




                                   Petitioner             : Appearing in person

                                   For Respondents        : Mr.Harsha Raj,
                                                            Additional      Government
                                                            Pleader for R1, R2, R11 and
                                                            R12

                                                           Mr.T.Chandrasekaran,
                                                           Special Government Pleader
                                                           for R3 & R4




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                                                                              W.P.No.16075 of 2021




                                                          ORDER

(Order of the Court was made by the Hon'ble Acting Chief Justice) The petitioner appearing in person seeks permission to withdraw the writ petition with liberty to take remedies under the provisions of the Criminal Procedure Code.

2. As prayed, the writ petition is dismissed as withdrawn with liberty, as prayed for. There will be no order as to costs.

(M.N.B., ACJ.) (P.D.A., J.) 19.1.2022 Index : Yes/No To:

1.The Addl.Chief Secretary to Government, Govt.of TamilNadu Secretariat, Fort St.George Chennai-600009
2.The State of Tamil Nadu Rep by its Principal Secretary, Department of Tourism Culture and Religious Endowments Department, Secretariat, Fort St.George Chennai-600009 ___________ Page 4 of 6 https://www.mhc.tn.gov.in/judis W.P.No.16075 of 2021
3.The Commissioner, Hindu Religious and Charitable Endowments Department, 119, Uuthamar Gandhi Salai, Nungambakkam, Chennai-600034
4.The Joint Commissioner/Executive Officer, Shri Ranganatha Swamy Temple, Srirangam, Trichy-620 006
5.Animal Welfare Board of India, Ministry of Fisheries Animal Husbandry and Dairying, Govt.of India (Department of Animal Husbandry and Dairying), NIAW Campus 42 Mile Stone, Delhi-Agra Highway, NH2 Ballabhgarh, Haryana-121004.
6.The Inspector of Police Srirangam Police station, Srirangam, Trichy-620 006
7.The Director General of Police, Tamilnadu Police Department Dr.Radhakrishnan Salai, Mylapore, Chennai-600004 ___________ Page 5 of 6 https://www.mhc.tn.gov.in/judis W.P.No.16075 of 2021 M.N.BHANDARI, ACJ AND P.D.AUDIKESAVALU,J RS W.P.No.16075 of 2021 19.1.2022 ___________ Page 6 of 6 https://www.mhc.tn.gov.in/judis