Madras High Court
Rangarajan Narasimhan vs The Addl.Chief Secretary To on 19 January, 2022
Author: M.N.Bhandari
Bench: Munishwar Nath Bhandari, P.D.Audikesavalu
W.P.No.16075 of 2021
IN THE HIGH COURT OF JUDICATURE AT MADRAS
DATED: 19.1.2022
CORAM :
THE HON'BLE MR.MUNISHWAR NATH BHANDARI,
ACTING CHIEF JUSTICE
AND
THE HON'BLE MR.JUSTICE P.D.AUDIKESAVALU
W.P.No.16075 of 2021
Rangarajan Narasimhan .. Petitioner
vs
1.The Addl.Chief Secretary to
Government, Govt.of TamilNadu
Secretariat, Fort St.George
Chennai-600009
2.The State of Tamil Nadu
Rep by its Principal Secretary,
Department of Tourism Culture and
Religious Endowments Department,
Secretariat, Fort St.George
Chennai-600009
3.The Commissioner, Hindu Religious
and Charitable Endowments
Department, 119, Uuthamar Gandhi Salai,
Nungambakkam, Chennai-600034
4.The Joint Commissioner/Executive
___________
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W.P.No.16075 of 2021
Officer, Shri Ranganatha Swamy Temple,
Srirangam, Trichy-620 006
5.Shri.Ko.Ka.Va.Annan Thiruvenkatachariar
Hereditary Trustee, Sthalathar,
Shri Ranganatha Swamy Temple(Shri U.Ve.Ko.Ka.
va.Annan Vaadhoola Desikar), 206 East Uthra
Street, Srirangam, Trichy-620006.
6.Shri.U.Ve.Kovil Vedavyasa Senthamarai
Kannan Bhattar Hereditary Trustee
Sthalathar Shri Ranganatha Swamy Temple
(Shri.U.Ve.Vedavyasa Bhattar) 131/33, North
Uthra Street, Srirangam, Trichy-620006.
7.Shri.U.Ve.Badri Narayana Bhattar
Hereditary Trustee, Sthalathar Shri
Ranganatha Swamy Temple (Shri.U.Ve.Parasara
Bhattar), 231, South Uthra Street
Srirangam, Trichy-620006.
8.Shri.Sudharshana Rangachar
Hereditary Trustee Shri Ranganatha Swamy
Temple (Shri.U.Ve.Ko.Ka.Va.Annan Rangachar)
121/70, East Chitra Street, Srirangam
Trichy-620006
9.Shri Singaperumal Uthama Nambi
Sthalathar Shri Ranganatha Swamy Temple
(Shri U.Ve.Uthama Nambi), 28/3 West Uthra
Street, Srirangam, Trichy-620 006
10.Animal Welfare Board of India,
Ministry of Fisheries Animal Husbandry and
Dairying, Govt.of India (Department of
Animal Husbandry and Dairying), NIAW Campus
42 Mile Stone, Delhi-Agra Highway, NH2
Ballabhgarh, Haryana-121004.
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W.P.No.16075 of 2021
11.The Inspector of Police
Srirangam Police station,
Srirangam, Trichy-620 006
12.The Director General of Police,
Tamilnadu Police Department
Dr.Radhakrishnan Salai,
Mylapore, Chennai-600004 .. Respondents
Prayer: Petition filed under Article 226 of The Constitution of India
praying for the issuance of a Writ of Mandamus directing the 12th
respondent to take necessary action to punish the 11th respondent as
required by the Judgment of the Honoruable Supreme court of India in
W.P.(Criminal) NO.68 of 2008 [Lalita Kumari V.State of U.P.and
others] in para III(iv) and to register FIR based on my online
complaint number HTR21088768 dated 07.7.2021 and investigate the
crime.
Petitioner : Appearing in person
For Respondents : Mr.Harsha Raj,
Additional Government
Pleader for R1, R2, R11 and
R12
Mr.T.Chandrasekaran,
Special Government Pleader
for R3 & R4
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W.P.No.16075 of 2021
ORDER
(Order of the Court was made by the Hon'ble Acting Chief Justice) The petitioner appearing in person seeks permission to withdraw the writ petition with liberty to take remedies under the provisions of the Criminal Procedure Code.
2. As prayed, the writ petition is dismissed as withdrawn with liberty, as prayed for. There will be no order as to costs.
(M.N.B., ACJ.) (P.D.A., J.) 19.1.2022 Index : Yes/No To:
1.The Addl.Chief Secretary to Government, Govt.of TamilNadu Secretariat, Fort St.George Chennai-600009
2.The State of Tamil Nadu Rep by its Principal Secretary, Department of Tourism Culture and Religious Endowments Department, Secretariat, Fort St.George Chennai-600009 ___________ Page 4 of 6 https://www.mhc.tn.gov.in/judis W.P.No.16075 of 2021
3.The Commissioner, Hindu Religious and Charitable Endowments Department, 119, Uuthamar Gandhi Salai, Nungambakkam, Chennai-600034
4.The Joint Commissioner/Executive Officer, Shri Ranganatha Swamy Temple, Srirangam, Trichy-620 006
5.Animal Welfare Board of India, Ministry of Fisheries Animal Husbandry and Dairying, Govt.of India (Department of Animal Husbandry and Dairying), NIAW Campus 42 Mile Stone, Delhi-Agra Highway, NH2 Ballabhgarh, Haryana-121004.
6.The Inspector of Police Srirangam Police station, Srirangam, Trichy-620 006
7.The Director General of Police, Tamilnadu Police Department Dr.Radhakrishnan Salai, Mylapore, Chennai-600004 ___________ Page 5 of 6 https://www.mhc.tn.gov.in/judis W.P.No.16075 of 2021 M.N.BHANDARI, ACJ AND P.D.AUDIKESAVALU,J RS W.P.No.16075 of 2021 19.1.2022 ___________ Page 6 of 6 https://www.mhc.tn.gov.in/judis