Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 41] [Entire Act] State of Chattisgarh - Subsection Section 41(3) in The Chhattisgarh Sah Chikitsa Parishad Act, 2001 (3)The Council may direct that the name removed under sub-section (2) shall be restored subject to such conditions, if any, which the Council may deem fit to impose
