Himachal Pradesh High Court
State Of H.P. & Anr. vs . Beli Ram on 15 March, 2022
Bench: Tarlok Singh Chauhan, Chander Bhusan Barowalia
State of H.P. & Anr. Vs. Beli Ram LPA No. 151/2021 15.03.2022 Present: Mr. Ashok Sharma, Advocate General with Mr. Vinod Thakur, Mr. Shiv Pal Manhans, .
Additional Advocates General, Mr. Yudhvir Singh Thakur, Deputy Advocate General and Mr. Rajat Chauhan, Law Officer, for the appellantsÂState.
Ms. Ranjana Parmar, Sr. Advocate with Mr. Karan Singh Parmar, Advocate, for the respondent.
CMP No. 2325/2022r Heard. Taking into consideration the fact that the applicant has since retired, let dues, other than involved in this petition, be released in his favour within a period of two weeks' from today.
For compliance, list on 5th April, 2022.
(Tarlok Singh Chauhan) Judge (Chander Bhusan Barowalia) Judge 15th March, 2022 (raman) ::: Downloaded on - 15/03/2022 20:14:18 :::CIS