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[Cites 0, Cited by 0] [Section 202] [Entire Act]

State of Kerala - Subsection

Section 202(e) in Kerala Factories Rules, 1957

(e)Every vessel containing nitro or amido derivates of phenol or benzene or its homologues shall, if steam is passed into or around it, or if the temperature of the contents be at or above the temperature of boiling water, be covered in such a way that steam or vapour shall be discharged into the open air at a height of not less than 25 feet from the ground or the working platform, and at a point where it cannot be blown back again into the work-room.