Rajasthan High Court - Jodhpur
The State Of Rajasthan vs India Solar Ray Power Pvt Ltd on 27 May, 2022
Author: Vinit Kumar Mathur
Bench: Vinit Kumar Mathur
HIGH COURT OF JUDICATURE FOR RAJASTHAN
JODHPUR
S.B. Civil Writ Petition No. 3365/2019
The State Of Rajasthan
----Petitioner
Versus
India Solar Ray Power Pvt Ltd
----Respondent
For Petitioner(s) : Mr. Sandeeep Shah, Sr. Advocate &
AAG assisted by Mr. Abhimanyu Singh
For Respondent(s) :
HON'BLE MR. JUSTICE VINIT KUMAR MATHUR
Order 27/05/2022 Learned State counsel submits that the certified copies of the documents on which the signatures have not been affixed, has been filed.
Office to check and proceed.
(VINIT KUMAR MATHUR),J 1-Vivek/-
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