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Rajasthan High Court - Jodhpur

The State Of Rajasthan vs India Solar Ray Power Pvt Ltd on 27 May, 2022

Author: Vinit Kumar Mathur

Bench: Vinit Kumar Mathur

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           JODHPUR

                                                    S.B. Civil Writ Petition No. 3365/2019

                                   The State Of Rajasthan
                                                                                                      ----Petitioner
                                                                       Versus
                                   India Solar Ray Power Pvt Ltd
                                                                                                    ----Respondent


                                   For Petitioner(s)         :     Mr. Sandeeep Shah, Sr. Advocate &
                                                                   AAG assisted by Mr. Abhimanyu Singh
                                   For Respondent(s)         :



                                                HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Order 27/05/2022 Learned State counsel submits that the certified copies of the documents on which the signatures have not been affixed, has been filed.

Office to check and proceed.

(VINIT KUMAR MATHUR),J 1-Vivek/-

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