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[Cites 0, Cited by 0] [Section 42(2)] [Section 42] [Entire Act]

State of Uttar Pradesh - Subsection

Section 42(2)(f) in The United Provinces Indian Medicine Act, 1939

(f)the form of the register of Vaidyas and Hakims, surgeons and midwives to be maintained under this Act and the classification of practitioners into two or more classes according to their qualifications;