Delhi High Court - Orders
Ravi Raj @ Rav I Kumar vs Govt. Of N.C.T. Of Delhi, Through Its ... on 19 September, 2023
Author: Dinesh Kumar Sharma
Bench: Dinesh Kumar Sharma
$~33
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CRL.M.C. 380/2022, CRL.M.A. 1724/2022
RAVI RAJ @ RAV I KUMAR ..... Petitioner
Through: Mr. Prakash Chandr, Adv.
versus
GOVT. OF N.C.T. OF DELHI, THROUGH ITS SECRETARY,
DELHI ..... Respondent
Through: Mr. Amit Sahni APP for State.
SI Soni Lal, P.S. Rajinder Nagar
CORAM:
HON'BLE MR. JUSTICE DINESH KUMAR SHARMA
ORDER
% 19.09.2023 Re-notify on 04.04.2024.
DINESH KUMAR SHARMA, J SEPTEMBER 19, 2023/kv This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 26/09/2023 at 20:38:01