Section 1(2)(ii) in Telangana Gaming (Amendment) Act, 2017

[Cites 0, Cited by 0] [Section 1(2)] [Section 1] [Entire Act]

(ii)sub-section (2) of Section 2 and Section 9 shall be deemed to have come into force with effect on and from the 8th July, 2017; and

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