Section 14A(2) in Tamil Nadu Private Colleges (Regulation) Act, 1976
(2)The Government may, for reasons to be recorded in writing by an order, declare a person to be unfit to be the manager of a private college after giving to such person a in opportunity of making his representation against such declaration and under intimation to the management and on such declaration, the person aforesaid shall cease to be the manager of the private college and the management of such private college shall nominate another person as a manager in his place.