Section 275(1)(b) in The U.P. Municipalities Act, 1916

[Cites 0, Cited by 0] [Section 275(1)] [Section 275] [Entire Act]

State of Uttar Pradesh - Subsection

Section 275(1)(b) in The U.P. Municipalities Act, 1916

(b)give notice of the death to the [Municipality] [Substituted by U.P. Act No. 12 of 1994.], whereupon the [Municipality] [Substituted by U.P. Act No. 12 of 1994.] shall cause the carcass to be disposed of.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 275(1)(b) in The U.P. Municipalities Act, 1916