Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of West Bengal - Subsection Section 2(53) in West Bengal Value Added Tax Act, 2003 (53)"Tribunal" means the West Bengal Taxation Tribunal established under the section 3 of the West Bengal Taxation Tribunal Act, 1987 (West Ben. Act VIII of 1987);
