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[Cites 0, Cited by 0] [Section 41(10)] [Section 41] [Entire Act]

Union of India - Subsection

Section 41(10)(b) in Insolvency and Bankruptcy Board of India (Information Utilities) Regulations, 2017

(b)continue its functions till such time as may be directed, only to enable users to transfer information stored with it to another information utility; and