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State of Goa - Section

Section 129 in Goa Prisons Rules, 2006

129. Action to be taken by guards with arms.

- The guards with arms shall at the same time load and fix bayonets, but shall not act until the arrival of the Superintendent/Assistant Superintendent/Jailor unless to rescue or to save the life of any of the officers of the prison against whom the prisoners are actually committing violence, or to drive back the prisoners in the event of their attempting to force open the gate or to scale the walls.