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[Cites 0, Cited by 0] [Section 36D(2)] [Section 36D] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 36D(2)(b) in Jammu and Kashmir Panchayati Raj Act, 1989

(b)give such directions to the officers and employees of the Government or the Panchayati Raj Institutions or any other statutory body or society as it considers necessary to ensure smooth and efficient conduct of elections under this Act ;