Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of West Bengal - Subsection

Section 16(1)(c) in Kolkata Municipal Corporation Building Rules, 2009

(c)that any information or document required by the Municipal Commissioner under the Act or these rules has not been duly furnished,