Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2] [Entire Act] State of Uttar Pradesh - Subsection Section 2(a) in Greater Noida Industrial Development Area Building (Third Amendment) Regulations, 2016 (a)Area for shopping and commercial activities equivalent to 1.0 per cent permissible Far of the plot area shall be allowed.
