Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 189] [Entire Act] Bengal Presidency - Subsection Section 189(j) in Police Regulations, Bengal , 1943 (j)He shall be entirely without reserve towards the Superintendent and shall keep him informed of all matters connected with the police work of his circle.
